MUSSADI LAL KISHAN LAL Vs. RAM DEV INT LTD
LAWS(NCLT)-2017-7-102
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 25,2017

MUSSADI LAL KISHAN LAL Appellant
VERSUS
RAM DEV INT LTD Respondents

JUDGEMENT

- (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request of the parties, the matter is posted for hearing on 10th August, 2017;


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