GORA MARINE PVT LTD Vs. BIG POWER GLASS INDIA PVT LTD
LAWS(NCLT)-2017-11-253
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 13,2017

Gora Marine Pvt Ltd Appellant
VERSUS
Big Power Glass India Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Aditya Sharma present for Operational Creditor/Petitioner. Learned Advocate Ms. Abha Makwana present for Respondent.
(2.) Objections filed by Respondent. Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent. Order reserved.;


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