NV SOLUTIONS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, PUNE
LAWS(NCLT)-2017-11-138
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 22,2017

NV SOLUTIONS PRIVATE LIMITED Appellant
VERSUS
REGISTRAR OF COMPANIES, PUNE Respondents

JUDGEMENT

- (1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "NV Solutions Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT, Mumbai Bench on 31st October. 2017 under provisions of S. 252 of the Act. And thereafter listed for hearing on November. 2017.
(3.) The Petitioner Company was incorporated as NV Solutions Private Limited with the RoC. Pune on 15th October. 2010 as a Private Company in the city of Pune. Maharashtra having CIN : U72900PN2010PTC137552.;


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