J B MARKETING PVT LTD Vs. KAMAKHYA TEA CO PVT LTD

LAWS(NCLT)-2017-12-299

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 12,2017

J B Marketing Pvt Ltd Appellant

VERSUS

Kamakhya Tea Co Pvt Ltd Respondents

- (1.) Prayer is allowed. On the basis of the submissions of the petitioner, the petition is dismissed as withdrawn.;