TV18 BROADCAST LTD Vs. AMARPALI MEDIA VISION PVT LTD
LAWS(NCLT)-2017-5-34
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 09,2017

TV18 BROADCAST LTD Appellant
VERSUS
AMARPALI MEDIA VISION PVT LTD Respondents

JUDGEMENT

M. M. Kumar, Member - (1.) The matter has been received from the Court No. 2 as one of the member has rescued from hearing. Learned counsel for the petitioner states that notice of the hearing to the other side has been given for 12.05.2017. Let this matter be listed on 12.05.2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.