FOSECO INDIA LTD Vs. JAI BALAJI INDUSTRIES LTD
LAWS(NCLT)-2017-12-226
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017
Foseco India Ltd
Appellant
VERSUS
JAI BALAJI INDUSTRIES LTD
Respondents
JUDGEMENT
- (1.) Permission is granted. Petition is dismissed as withdrawn.;
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