FOSECO INDIA LTD Vs. JAI BALAJI INDUSTRIES LTD
LAWS(NCLT)-2017-12-226
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

Foseco India Ltd Appellant
VERSUS
JAI BALAJI INDUSTRIES LTD Respondents

JUDGEMENT

- (1.) Permission is granted. Petition is dismissed as withdrawn.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.