SH SUNIL GANDHI Vs. A N BUILDWELL PVT LTD & ORS
LAWS(NCLT)-2017-12-194
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 18,2017
SH SUNIL GANDHI
Appellant
VERSUS
A N Buildwell Pvt Ltd And Ors
Respondents
JUDGEMENT
-
(1.) For order, see C.P. No.99(ND) /2015.;
Copyright © Regent Computronics Pvt.Ltd.