IN RE Vs. SUBHAS IMPEX PVT LTD
LAWS(NCLT)-2017-11-496
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 15,2017

IN RE Appellant
VERSUS
Subhas Impex Pvt Ltd Respondents

JUDGEMENT

- (1.) Ld. Counsel for the petitioner sought leave of the Court to withdraw the petition. ORDER
(2.) Prayer is allowed. Petition is dismissed as withdrawn.;


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