SANDEEP SANDHU SPA OF KULDEEP SINGH SANDHU Vs. SHREE MAHESHWAR HYDEL POWER CORPORATION LTD
LAWS(NCLT)-2017-12-546
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 20,2017
Sandeep Sandhu Spa Of Kuldeep Singh Sandhu
Appellant
VERSUS
Shree Maheshwar Hydel Power Corporation Ltd
Respondents
JUDGEMENT
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(1.) Learned Advocate Mr. Moiz Rafique With Learned Advocate Mr. Ishan Shah present for Operational Creditor/Petitioner. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Respondent.
(2.) Objections filed.
(3.) At request of petitioner counsel for hearing before admission.;
(2.) Objections filed.
(3.) At request of petitioner counsel for hearing before admission.;
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