AHULWALIA CONTRACTS (INDIA) LTD Vs. ASCOT INNES PVT LTD
LAWS(NCLT)-2017-8-128
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 09,2017

AHULWALIA CONTRACTS (INDIA) LTD Appellant
VERSUS
Ascot Innes Pvt Ltd Respondents

JUDGEMENT

- (1.) For Order See (IB) -262(PB) /2017;


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