AHULWALIA CONTRACTS (INDIA) LTD Vs. ASCOT INNES PVT LTD
LAWS(NCLT)-2017-8-128
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 09,2017
AHULWALIA CONTRACTS (INDIA) LTD
Appellant
VERSUS
Ascot Innes Pvt Ltd
Respondents
JUDGEMENT
- (1.) For Order See (IB) -262(PB) /2017;
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