JUDGEMENT
Ch. Mohd Shharief Tariq, Member -
(1.) The matter has been mentioned in relation to CP/583/(IB) /2017 titled Mark Lighting Solutions Pvt. Ltd. -vs- Trivitron Healthcare Pvt. Ltd. Counsels for both the parties are present and filed joint memo for settlement. The same is placed on record. The joint memo shall form part of the order. In the light of the joint memo, the Application stands disposed of.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.