JUDGEMENT
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(1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Dfinit Business Solutions Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 30th January, 2012 having CIN :
U74900PN2012PTC142081.
(3.) The Petitioner Company is engaged in the business of providing various types of consultancy and service within and outside India. These services include financial, costing, statistical, accountancy, legal etc. services.;
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