JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Ms. Kreena Parekh i/b Learned Advocate Mr. Arjun Sheth present for Applicant.
(2.) Learned Advocate Mr. Minesh Soni with Learned Advocate Ms. Ankita Chauhan present for Respondent no. 1. (IOB) in IA 313/2017. Objections filed by Respondent no.
(3.) L Applicant not served notice of date of hearing on Respondent no. 2 IRP. Applicant is directed to serve notice of date of hearing on IRP and shall file proof of service. List the matter on 02.11.2017.;
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