IN RE Vs. NIPUR CHEMICALS LTD
LAWS(NCLT)-2017-9-428
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 22,2017

IN RE Appellant
VERSUS
Nipur Chemicals Ltd Respondents

JUDGEMENT

- (1.) Ia 60/2017 in CSP 302/230-232/NCLT/MB/MAH/2017
(2.) On the application moved by the Petitioner Counsel for change of date for holding shareholders' meeting, this Bench hereby changes the date of shareholders' meeting date from 03.10.2017 to 28.10.2017 with a direction to give notices to all the stakeholders as given before.
(3.) Accordingly, application is allowed.;


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