INNOVATIVE HOUSE INDUSTRIES PVT LTD Vs. JAP INFRATECH PVT LTD
LAWS(NCLT)-2017-7-231
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

INNOVATIVE HOUSE INDUSTRIES PVT LTD Appellant
VERSUS
JAP INFRATECH PVT LTD Respondents

JUDGEMENT

- (1.) This petition has been transferred from Court-I. As none is present, notices be issued to the petitioners as well as to the respondents. To come up on 24th July 2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.