JUDGEMENT
-
(1.) Learned Advocate Ms. Nikitha Menon with Learned Advocate Mr. Vishal Raval i/b India Law LLP present for Financial Creditor/ Petitioner. Learned Advocate Mr. Urvesh Gor i/b Learned Advocate Mr. Vishwas Shah present for Respondent.
(2.) Learned Counsels appearing for both sides represented that the order dated 06.11.2017 passed by Hon'ble High Court is extended till 18.12.2017 that is today.
(3.) Hence, list the matter on 12.01.2018.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.