JUDGEMENT
Shiv Ram Bairwa, J. -
(1.) This matter was earlier listed on 01.5.2017. Today, the counsel for petitioner has filed compliance affidavit in terms of notification No. G.S.R 1119 (E) dated 7.12.2016 and requested three days time to file affidavit of service under rule 6 (2) of the Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016. List the matter on 12.05.2017.;
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