Ch Mohd Sharief Tariq, Member - (1.) Counsel for the Applicant in CA/233/2017 present. Heard. The delay that has been caused in filing the order dated 24.3.2017 of this Tribunal with the RoC is condoned. The RoC is directed to take copy of the order dated 24.03.2017 passed in CP/212/2016 on record along with INC-28. Accordingly, the CA stands disposed of.;