BHARATBHAI VRAJLALBHAI SELANI (DEV COTEX PVT LTD ) Vs. STATE BANK OF INDIA
LAWS(NCLT)-2017-8-198
NATIONAL COMPANY LAW TRIBUNAL
Decided on
August 11,2017
BHARATBHAI VRAJLALBHAI SELANI (DEV COTEX PVT LTD )
Appellant
VERSUS
STATE BANK OF INDIA
Respondents
JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Mohit Gupta i/b A R Gupta Associates present for Corporate Debtor/ Applicant. Learned Advocate Mr. Biju Nair present for Respondent (SBI) .
(2.) Objections filed by Respondent.
(3.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent.;
(2.) Objections filed by Respondent.
(3.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent.;
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