ANANT OVERSEAS PVT LTD Vs. GLOBAL HOUSEWARE LTD

LAWS(NCLT)-2017-10-82

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 05,2017

ANANT OVERSEAS PVT LTD Appellant

VERSUS

GLOBAL HOUSEWARE LTD Respondents

- (1.) Status report dated 26.09.2017 is taken on record. The Office is directed to maintain the record at the time of final hearing.;