VARDA SPINNING & WEAVING MILLS PVT LTD Vs. S NANDA INDUSTRIES PVT LTD

LAWS(NCLT)-2017-10-238

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 11,2017

VARDA SPINNING And WEAVING MILLS PVT LTD Appellant

VERSUS

S NANDA INDUSTRIES PVT LTD Respondents

JUDGEMENT

R.P. Nagrath, Member - (1.) Learned counsel for the petitioner seeks and is permitted to withdraw the instant petition.
(2.) Ordered accordingly.;

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