Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Animesh Bisht with Learned Advocate Mr. Sahil Shah with Learned Advocate Mr. Dhananjay Kumar with Learned Advocate Mr. Gautam Sundaresh i/b Cyril Amarchand Mangaldas present for Financial Creditor/ Applicant. Learned Advocate Mr. Parth Contractor present for Respondent.
(2.) Learned Advocate Mr. Parth Contractor filed Vakalatnama for Respondent.
(3.) It is noticed that Company Petition no. 375/2016 is pending before the Hon'ble High Court and the said petition was admitted by the Hon'ble High Court by its order dated 19.06.2017.;