- (1.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Financial Creditor/Petitioner. Learned PCS Mr. Pratik Tripathi present for Respondent.
(2.) Proof of service of notice of date of hearing on Respondent filed.
(3.) Learned PCS Mr. Pratik Tripathi filed Memorandum of appearance for Respondent.;