Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Khushboo Shah Rajani i/b MDP & Partner present for Applicant (SBI CoC) . None present for Respondent in IA 353/2017.
(2.) Proof of service of copy of application on IRP and Respondent filed.
(3.) Applicant is directed to issue notice of date of hearing on Respondents and IRP and shall file proof of service.;