- (1.) Learned Advocate Mr. Maunish Pathak present for Operational Creditor/Petitioner Learned Advocate Mr. Shriraj Khambete i/b.Nanavati Associates present for Respondent. Respondent made Rectification in cause title. Learned Counsel appearing for respondent reported no objections.
(2.) Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent. Order reserved.;