GUPTA JI ELECTRIC CO Vs. AMARAPALI DREAM VALLEY PVT LTD
LAWS(NCLT)-2017-12-964
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

Gupta Ji Electric Co Appellant
VERSUS
Amarapali Dream Valley Pvt Ltd Respondents

JUDGEMENT

- (1.) For order, see (IB) -506(PB) /2017.;


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