SREI EQUIPEMNT FINCANCE LTD Vs. WIANXX IMPEX PVT LTD
LAWS(NCLT)-2017-5-246
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 26,2017

Srei Equipemnt Fincance Ltd Appellant
VERSUS
Wianxx Impex Pvt Ltd Respondents

JUDGEMENT

- (1.) At the request of the Learned Counsel for the Petitioner matter is posted to 30.5.2017 for further consideration in relation to the request for withdrawal of the Petition which is vehemently opposed by the other side.
(2.) Post the matter on 30.5.2017.;


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