APT PACKAGING LTD Vs. SHEON SKINCARE PVT LTD
LAWS(NCLT)-2017-10-91
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 10,2017
APT PACKAGING LTD
Appellant
VERSUS
SHEON SKINCARE PVT LTD
Respondents
JUDGEMENT
R Varadharajan, Member -
(1.) Heard, Order Reserved.;
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