Manorama Kumari, Member - (1.) Learned Advocate Mr. Sharvil Majmudar with Learned Advocate Mr. Shashwat Shukla present for operational Creditor/Petitioner. Learned Advocate Mr. Anip Gandhi with Learned Advocate Mr. Rashid Boatwala present for Respondent. Both sides submitted that the matter is urjder settlement.
(2.) Hence, requested for time. List the matter on 09.01.2018.;