CENTRAL BANK OF INDIA Vs. MOSER BAER SOLAR LIMITED
LAWS(NCLT)-2017-10-77
NATIONAL COMPANY LAW TRIBUNAL
Decided on
October 05,2017
CENTRAL BANK OF INDIA
Appellant
VERSUS
MOSER BAER SOLAR LIMITED
Respondents
JUDGEMENT
M.M. Kumar, Member -
(1.) Arguments heard. Order reserved.;
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