JUDGEMENT
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(1.) This present petition has heen filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. RKGL Consortium and Realty Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT, Mumbai Bench on 23rd August, 2017 under provisions of S. 252 of the Act. And thereafter listed hearing on 8th November, 2017 and then on 7',' December, 2017.
(3.) The Petitioner Company was incorporated as M/s. RKGL Consortium and Realty Pvt. Ltd. with the RoC, Pune on 15lh January, 2013 under Companies Act, 1956 as a Private Company in the city Pune, Maharashtra having CIN: U70101PN2013PTC146020.;
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