TECH CREATIONS PVT LTD Vs. REGISTRAR OF COMPANIES, PUNE
LAWS(NCLT)-2017-12-120
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 07,2017

TECH CREATIONS PVT LTD Appellant
VERSUS
REGISTRAR OF COMPANIES, PUNE Respondents

JUDGEMENT

- (1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) b\ ""M/s. Tech Creations Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained hy the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT. Mumbai Bench on 30ltl October, 2017 under provisions of S. 252 of the Act. And thereafter listed hearing on 4 December. 2017.
(3.) The Petitioner Company was incorporated as M/s. Tech Creations Pvt. Ltd. with the RoC, Pune on 29th October. 2012 under Companies Act, 1956 as a Private Company in the city Solapur. Maharashtra having CIN: U72900PN2012PTC145191.;


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