JUDGEMENT
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(1.) The Petitioner Company PAPRIKA RESTAURANTS &HOTELS PRIVATE LIMITED has filed the present petition under Section 252(3) of the Companies Act, 2013 with a prayer for restoration of the name of the company.
(2.) The averments made in the petition are as follows:
(3.) The Petitioner Company was originally incorporated on 16th November, 2010 under the name and style of "PAPRIKA RESTAURANTS & HOTELS PRIVATE LIMITED" in the State of Karnataka vide CIN No. U55101KA2010PTC055885. The Registered Office of the Petitioner Company is situated at 70B, 6th B Cross, 3rd Block, Koramangala, Bangalore-560034, Karnataka, India.;
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