- (1.) Learned Advocate Mr. Ishan Shah present for Petitioner. Learned Advocate Mr. Jay Kansara with Learned Advocate Mr. Priyam Shah i/b Wadia & Ghandy present for Respondent No.1 (SICOM Ltd) in IA 384/2017.
(2.) Learned Advocate Mr. Kunal Vaishnav present for RP. Learned Advocate Mr. Kunal Vaishnav filed Vakalatnama for RP. Objections filed by SICOM Ltd. For objections of RP, if any.
(3.) List the matter on 20.12.2017.;