RELIANCE MEDIAWORKS LTD Vs. RASHTIYA METAL IND LTD
LAWS(NCLT)-2017-7-443
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 04,2017

Reliance Mediaworks Ltd Appellant
VERSUS
Rashtiya Metal Ind Ltd Respondents

JUDGEMENT

- (1.) Cp No. 1123/I&BP/NCLT/MB/MAH/2017 First Call - None present. Second Call - Petitioner : Absent, Respondent: Present.
(2.) This case was filed by the Petitioner on 20.06.2017 but whereas the Petitioner has till date not appeared in this matter despite the matter has come up for hearing three rimes.
(3.) The Petitioner having consecutively remained absent, this Petition is dismissed for default.;


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