ALLAHABAD BANK Vs. GUJARAT FOILS LTD
LAWS(NCLT)-2017-9-219
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 12,2017

ALLAHABAD BANK Appellant
VERSUS
GUJARAT FOILS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pranav Desai present for Applicant/ Financial Creditor. Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel patel i/b Nanavati Associates present for Respondent.
(2.) Proof of service of notice of date of hearing filed. Learned Advocate Mr. Nandish Chudgar Nanavati Associates filed Vakalatnama for Respondent.
(3.) Respondents shall file objections on or before 15.09.2017 after serving copy in advance to the Applicant.;


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