AVIGO PE TRUSTEE COMPANY LTD Vs. TECPRO ENGINEERS LTD & ORS
LAWS(NCLT)-2017-12-954
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

Avigo Pe Trustee Company Ltd Appellant
VERSUS
Tecpro Engineers Ltd And Ors Respondents

JUDGEMENT

M. M. Kumar, President - (1.) On behalf of arguing Counsel Mr. Tiwari it has been stated that the wife of Ld. Counsel is not well and on that score request for adjournment is made.
(2.) Accordingly the hearing is deferred for argument and final disposal on 19th January 2017.;


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