IN RE Vs. TEAMWORK DEVELOPERS PVT LTD

LAWS(NCLT)-2017-11-775

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 28,2017

IN RE Appellant

VERSUS

Teamwork Developers Pvt Ltd Respondents

- (1.) Counsel for applicant present. Representative of ROC is present. Heard both the counsels. Order is reserved.;