CENTRAL BANK OF INDIA Vs. MOSER BAER SOLAR LIMITED
LAWS(NCLT)-2017-9-123
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 25,2017

CENTRAL BANK OF INDIA Appellant
VERSUS
MOSER BAER SOLAR LIMITED Respondents

JUDGEMENT

M.M. Kumar, member - (1.) Hon'ble Mr. R. Varadharajan, Member (Judicial) has already recused from this matter. List this matter before the regular Bench on 28th September, 2017.;


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