BANK OF INDIA Vs. TRIUPATI INFRAPROJECTS PVT LTD
LAWS(NCLT)-2017-6-45
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 28,2017

BANK OF INDIA Appellant
VERSUS
TRIUPATI INFRAPROJECTS PVT LTD Respondents

JUDGEMENT

- (1.) Order reserved.;


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