JUDGEMENT
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(1.) The Petitioner Company through its Member/Director, has filed the above petition for restoration of its name in the Register of Companies maintained by Registrar of Companies, Karnataka, Bangalore. The averments made in the Company Petition are briefly described hereunder:
The Petitioner Company M/s. Delphinus Automotive Technologies Private Limited, was incorporated with the Office of the Registrar of Companies, Karnataka on 1st July, 2013 bearing CIN: U34100KA2013PTC069897, under the provisions of the Companies Act, 1956 as a Private Limited Company;
(2.) The Petitioner Company is having its Registered Office at No.715, 22nd Cross, 23rd Main, Ideal Homes Township, Rajarajeshwari Nagar, Bangalore 560 098.
(3.) The Authorised Share Capital of the Petitioner Company is Rs. 1,00,000/-(Rupees one lakh only) divided into 10,000 (Ten thousand only) , Equity Shares of Rs. 10/- (Rupees ten only) each. The Issued and Paid-up share capital of the Company is Rs. 1,00,000/- (Rupees one lakh only) divided into 10,000 (Ten thousand only) Equity shares of Rs. 10/- (Rupees ten only each) .;
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