ENERGO ENGINEERING PROJECTS LTD Vs. HMC ENGINEERING PVT LTD

LAWS(NCLT)-2017-8-120

NATIONAL COMPANY LAW TRIBUNAL

Decided on August 02,2017

Energo Engineering Projects Ltd Appellant

VERSUS

Hmc Engineering Pvt Ltd Respondents

- (1.) List this matter alongwith (IB) 130(PB) /2017, (IB) 160(PB) /2017 & (IB) 181(PB) /2017 for arguments on 17th August, 2017.;