AJAY SADANA Vs. ACTEON INDIA PVT LTD
LAWS(NCLT)-2017-7-200
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 13,2017

AJAY SADANA Appellant
VERSUS
ACTEON INDIA PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) I Learned Advocate Mr. Sandeep Bajaj with Learned Advocate Mr. Moiz Rafique present for Operational Creditor/ Petitioner. Learned Advocate Mr. Atul Sharma with Learned Advocate Mr. Yash Srivastava with Learned Advocate Mr. Hemang Shah present for Respondent.
(2.) Learned Advocate Mr. Hemang Shah filed Vakalatnama for Respondent. Learned Counsel appearing for Respondent requested time to file objections.
(3.) List the matter on 21.07,2017 for objections of Respondent, if any, and for hearing before admission. A;


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