GRASIM INDUSTRIES LTD Vs. SPENTEX INDUSTRIES LTD
LAWS(NCLT)-2017-8-429
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 31,2017

GRASIM INDUSTRIES LTD Appellant
VERSUS
Spentex Industries Ltd Respondents

JUDGEMENT

- (1.) The order dated 22.08.2017 states that the arguments were heard and the parties requested for grant of some time for amicable settlement. Let the matter be posted for hearing before the Special Bench of Hon'ble Mr. R. Varadharajan, Member (J) and Ms. Deepa Krishan, Member (T) on 08.09.2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.