GRASIM INDUSTRIES LTD Vs. SPENTEX INDUSTRIES LTD
LAWS(NCLT)-2017-10-57
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 06,2017

GRASIM INDUSTRIES LTD Appellant
VERSUS
Spentex Industries Ltd Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) Learned Counsel for the parties are present. It is represented by the counsel of parties that the settlement is not coming through and in the circumstances the matter is required to be argued. Post the matter for argument. In the meanwhile, parties will also file their written arguments. Post the matter on 27th October 2017 for oral submissions.;


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