Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/Applicant.
(2.) None present for Respondent. Proof of dispatch and service of copy of application on Respondent filed. Applicant is directed to service notice of date of hearing along with copy of this order on Respondent and shall file proof of service.
(3.) List the matter on 30.08.2017.;