AHLUWALIA CONSTRUCTION GROUP Vs. OSL HEALTH CARE PVT LTD & ORS

LAWS(NCLT)-2017-5-126

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 16,2017

Ahluwalia Construction Group Appellant

VERSUS

OSL HEALTH CARE PVT LTD And ORS Respondents

M.M. Kumar, member - (1.) Learned counsel for the petitioner requests for some time to address arguments. List on 18.05.2017.;