JANAKI PACKAGING PVT LTD Vs. MEGA SHIELD COATING PVT LTD
LAWS(NCLT)-2017-8-43
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 03,2017

JANAKI PACKAGING PVT LTD Appellant
VERSUS
MEGA SHIELD COATING PVT LTD Respondents

JUDGEMENT

- (1.) Counsel for both the parties present. Counsel for Respondent has brought a cheque to the tune of Rs.25,0007- and the same is handed over to the Counsel for the Petitioner. Counsel for Respondent seeks time to make full and final settlement within three weeks. At request, time is enlarged. Put up on 28.08.2017 at 10.30 A.M.;


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