SHASHANK JAYANTILAL SHAH & ANR (AAROHI MOTORS PVT LTD ) Vs. BANK OF INDIA & ORS
LAWS(NCLT)-2017-9-154
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 13,2017

Shashank Jayantilal Shah And Anr (Aarohi Motors Pvt Ltd ) Appellant
VERSUS
Bank Of India And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Himanshu Desai present for Applicant/ Corporate Debtor.
(2.) Learned Advocate Mr. Haresh R Shah present for Respondent no. 1 (Bank of India) . Learned Advocate Mr. Dhruvik Patel i/b Learned Advocate Mr. Kalpesh Patel present for Respondent no. 8 (HDB Finance) . Learned Advocate Mr. Mr. Dhruvik Patel i/b Learned Advocate Mr. Kalpesh Patel present for Respondent no. 11 (Volkswagen Finance) .
(3.) Learned Advocate Mr. Mr. Dhruvik Patel i/b Learned Advocate Mr. Kalpesh Patel present for Respondent no. 6 (Cholamandlam Finance) . Learned Advocate Mr. Haresh R Shah filed Vakalatnama for Respondent no. 1 (Bank of India) . h L Learned Advocate Mr. Dhruvik Patel i/b Learned Advocate Mr. Kalpesh Patel filed Vakalatnama for Respondent no. 8 (HDB Finance) .;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.