JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Tarak Damani Learned Advocate Mr. Tarak Damani & Associates present for Financial Creditor/Petitioner. None present for Respondent.
(2.) Proof of service of notice of date of hearing on Respondent.
(3.) In spite of notice issued by registry none present for Respondent.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.